High Courts24 Apr 1912
Rashid-Un-Nissa Vs Muhammad Ismail Khan and Others
Allahabad High Court · 16 Ind. Cas. 85
JUDGMENT DATABASE
Search 12,21,189 Indian judgments.
12,21,189 judgments in All Courts · page 60,097 of 61,060
High Courts24 Apr 1912
Pallagani Sreeramulu Vs Raja Venkata Rangayya Appa Row Bahadur Garu
Madras High Court · (1912) 23 MLJ 241
High Courts24 Apr 1912
Bijjukallu Papakka and Others Vs Yeddcula Rosi Reddi
Madras High Court · 15 Ind. Cas. 282
Evidence Act, 1872 — Section 92
High Courts24 Apr 1912
Matilda Fernandez Bai and Others Vs Alex Pinto
Madras High Court · 15 Ind. Cas. 278
Easements Act, 1882 — Section 15
High Courts23 Apr 1912
Munshi Imam-ud-din Chaudhri Vs Danesh Mahammad and Another
Calcutta High Court · 14 Ind. Cas. 738
Bengal Tenancy Act, 1885 — Section 3(9)
High Courts23 Apr 1912
Kamini Dasee Vs Krishna Chandra Mukerjee
Calcutta High Court · (1912) ILR (Cal) 933
Transfer of Property Act, 1882 — Section 126
High Courts23 Apr 1912
Panch Duar Thakur and Another Vs Mani Raut
Calcutta High Court · 17 Ind. Cas. 88
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, 2(2), 47
High Courts23 Apr 1912
Maharajah Sir Rameshwar Singh Bahadur Vs Rateshwar Singh alias Rahim Ramanji and Others
Calcutta High Court · 18 Ind. Cas. 841
High Courts23 Apr 1912
Kamini Dassee Vs Krishna Chandra Mukerjee
Calcutta High Court · 16 Ind. Cas. 110
Transfer of Property Act, 1882 — Section 126
High Courts23 Apr 1912
Mohunga Ojha and Others Vs Ram Bahadur Singh
Calcutta High Court · 15 Ind. Cas. 23
Transfer of Property Act, 1882 — Section 90
High Courts23 Apr 1912Dismissed
Rani Dharam Kunwar Vs Balwant Singh
Bombay High Court · (1912) 14 BOMLR 485
High Courts23 Apr 1912Dismissed
Jodha Singh and Others Vs Emperor
Allahabad High Court · 14 Ind. Cas. 762
North Western Provinces Tenancy Act, 1901 — Section 73(1)Penal Code, 1860 (IPC) — Section 379
High Courts23 Apr 1912Dismissed
Dharam Kunwar Vs Balwant Singh
Allahabad High Court · (1912) ILR (All) 398
High Courts23 Apr 1912
Soma Ballachariar and Others Vs Thiruvenkatachariar and Others
Madras High Court · 15 Ind. Cas. 409
High Courts23 Apr 1912
Vemusami Gavaramma and Another Vs Chilukuri Pitohamma
Madras High Court · 15 Ind. Cas. 573
High Courts23 Apr 1912
Popuri Peddanna and Others Vs Tummala Ganta Kotiah and Others
Madras High Court · 14 Ind. Cas. 761
Criminal Procedure Code, 1898 (CrPC) — Section 148(3)
High Courts23 Apr 1912
T. Venkata Seetharamayya Vs V. Venkataramayya and Another
Madras High Court · (1914) ILR (Mad) 418