High Courts01 Mar 1912
Nelliammal Vs Mooka Nadan alias Thangiah
Madras High Court · 14 Ind. Cas. 192
Divorce Act, 1869 — Section 10
JUDGMENT DATABASE
Search 12,20,891 Indian judgments.
12,20,891 judgments in All Courts · page 60,099 of 61,045
High Courts01 Mar 1912
M. Subraya Iyer Vs Emperor
Madras High Court · 14 Ind. Cas. 199
Penal Code, 1860 (IPC) — Section 166Tamil Nadu District Municipalities Act, 1920 — Section 89
High Courts01 Mar 1912
Gobind Balkrlshna Joshi Vs Pandurang Vinayak Joshi
Bombay High Court · 15 Ind. Cas. 505
High Courts01 Mar 1912
Gajraj Das and Another Vs Kripa Sindhu Das
Calcutta High Court · 14 Ind. Cas. 160
Central Provinces Land Revenue Act, 1881 — Section 136G, 136H
High Courts01 Mar 1912
Vithal Ramchandra Vs Sitabai Sitaram
Bombay High Court · (1912) 14 BOMLR 579
Dekkhan Agriculturists Relief Act, 1879 — Section 3
High Courts01 Mar 1912
Govind Balkrishna Joshi Vs Pandurang Vinayak Joshi
Bombay High Court · (1912) 14 BOMLR 323
High Courts01 Mar 1912Dismissed
Chhajju Vs Khyali Ram
Allahabad High Court · 14 Ind. Cas. 175
Limitation Act, 1908 — Section 31(2)
High Courts01 Mar 1912Dismissed
Gur Nanak Prasad Vs Jai Narain Lal and Others
Allahabad High Court · (1912) ILR (All) 385
High Courts01 Mar 1912Dismissed
Het Singh and Others Vs Tika Ram
Allahabad High Court · (1912) ILR (All) 388 : 14 Ind. Cas. 240
High Courts01 Mar 1912
Gur Nanak Prashad Vs Jai Narain Lal and Others
Allahabad High Court · 14 Ind. Cas. 814
High Courts01 Mar 1912
Pattaikara Manakkal Kuppen Vs Chvorakkapatti Munde Kottil and Others
Madras High Court · 14 Ind. Cas. 168
High Courts01 Mar 1912
Pramathan Thuppan Nambudripad Vs Choorakkapatti Mindekottil Ittichiri Amma and Eleven Ors.
Madras High Court · (1914) ILR (Mad) 373
High Courts01 Mar 1912
Bapu alias Audimulam Pillai Vs Bapu alias Krishnayen
Madras High Court · (1916) ILR (Mad) 750 : (1912) 22 MLJ 419
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts01 Mar 1912
Vencatachellam Iyer Vs K.V. Subramanya Iyer
Madras High Court · 14 Ind. Cas. 144
High Courts29 Feb 1912
Shib Kristo Daw and Co. Vs Satish Chandra Dutt
Calcutta High Court · (1912) ILR (Cal) 822 : 18 Ind. Cas. 69
High Courts29 Feb 1912
Charnock Collieries Co. Ld. Vs Bholanath Dhar
Calcutta High Court · (1912) ILR (Cal) 810
High Courts29 Feb 1912
Charnock Collieris Co. Ltd. Vs Bholanath Dhar
Calcutta High Court · 17 Ind. Cas. 976
High Courts29 Feb 1912
Halodhar Chatterjee and Others Vs Kumar Ramendra Narain Roy Chowdhury and Others
Calcutta High Court · 14 Ind. Cas. 90