High Courts20 May 2026Disposed Of
Oshalson Nongbri Vs Shnat Raid Tynring, Khyrim Syiemship, East Khasi Hills District & Ors
Meghalaya High Court · (2026) 05 MEG CK 0930
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 64 of 59,257
High Courts20 May 2026Disposed Of
Pelcy Snaitang & Ors Vs State Of Meghalaya & Ors
Meghalaya High Court · (2026) 05 MEG CK 0925
Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 324, 324(2), 329(3)
High Courts20 May 2026Disposed Of
Rt. Revd. Dr. Michael Herenz Vs Archibald S. Kharpuri & Ors
Meghalaya High Court · (2026) 05 MEG CK 0924
High Courts20 May 2026Dismissed
M/S Medis Vs Union Of India & Ors.
Manipur High Court · (2026) 05 MAN CK 0906
High Courts20 May 2026
Maibam Bharat Meitei & 19 Ors. Vs State Of Manipur & 3 Ors.
Manipur High Court · (2026) 05 MAN CK 0905
High Courts20 May 2026
Maisnam Dorendro Singh Vs Moirangthem Labango Singh And 4 Ors.
Manipur High Court · (2026) 05 MAN CK 0904
High Courts20 May 2026Disposed Of
Ngangom Ibochou Singh & 2 Ors. Vs Naorem Ongbi Ibemhal Devi & 2 Ors.
Manipur High Court · (2026) 05 MAN CK 0903
High Courts20 May 2026Dismissed
Mrs.Premila Surendran Vs Mrs.Prasanna Chandran [Died] D/O.Late Sumathi
High Court Of Kerala · (2026) 05 KL CK 0883
Indian Succession Act, 1925- Section 57(a), 57(b), 62, 63, 70, 213, 213(1)Evidence Act, 1867- Section 17, 68, 69, 70Madras General Clauses Act, 1867- Section 2
High Courts20 May 2026Allowed
Muhammed M.I Vs The District Geologist, Ernakulam
High Court Of Kerala · (2026) 05 KL CK 0882
Kerala Minor Mineral Concession Rules, 2015- Rule 114, 115
High Courts20 May 2026Dismissed
Ayoob Vs State Of Kerala
High Court Of Kerala · (2026) 05 KL CK 0881
Indian Penal Code, 1860- Section 363, 376AB, 376(2)(m), 447Protection of Children from Sexual Offences Act, 2012- Section 3(b), 3(d), 4, 5(i), 5(m), 6, 7, 8Evidence Act, 1872- Section 9
High Courts20 May 2026Dismissed
Alice Arun Thomas Vs Income Tax Officer Ward-3
High Court Of Kerala · (2026) 05 KL CK 0880
Income Tax Act, 1961- Section 36(1)(iii), 37(1)
High Courts20 May 2026Dismissed
Rajender Kumar Vs National Highway Authority Of India & Anr
High Court Of Himachal Pradesh · (2026) 05 SHI CK 0831
Constitution Of India, 1950-Article 141Arbitration And Conciliation Act, 1996-Section 23(4), 29A, 29A(1), 29A(2), 29A(3), 29A(4), 29A(5), 29A(6), 29A(7), 29A(8), 29A(9)National Highway Act, 1956-Section 3G(5)
High Courts20 May 2026Disposed Of
M/S Saraswati Spinning And Weaving Mills Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2026) 05 SHI CK 0830
Constitution Of India, 1950-Article 14, 19(1)(g), 226, 265, 300ACentral Goods And Services Tax Act, 2017-Section 6(2)(b), 16(2)(c), 70, 74(5)
High Courts20 May 2026Partly Allowed/Disposed Of
Rajni Devi Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2026) 05 SHI CK 0829
High Courts20 May 2026Disposed Of
M/S Saraswati Spinning And Weaving Mills. Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2026) 05 SHI CK 0828
Constitution Of India, 1950-Article 14, 19(1)(g), 226, 265, 300ACentral Goods And Services Tax Act, 2017-Section 6(2)(b), 16(2)(c), 70
High Courts20 May 2026Disposed Of
GAC Logistics Pvt. Ltd Vs Acer Logistics Pvt. Ltd
Delhi High Court · (2026) 05 DEL CK 0709
Code of Civil Procedure, 1908- Section 20, 20(c), 104, Order 12 Rule 6, Order 7 Rule 10, Order 43 Rule 1(a)
High Courts20 May 2026Dismissed
Shamasha India And Others Vs M/s Infopower Technologies Ltd
Delhi High Court · (2026) 05 DEL CK 0708
Code of Civil Procedure, 1908- Section 96, Order 12 Rule 6, Order 41 Rule 1
High Courts20 May 2026Dismissed
Union Of India Vs Hemant Kumar Ishwar Dass Singhvi
Delhi High Court · (2026) 05 DEL CK 0707
Code of Criminal Procedure, 1973- Section 82, 83, 313, 378(1), 378(v)Customs Act, 1962- Section 77, 108, 110(1)(B), 110(1A), 110(1B), 110(1C), 132, 135, 135(1)(a), 137
High Courts20 May 2026Disposed Of
Sudhir Kumar Vs Girnarsoft Education Services Pvt. Ltd
Delhi High Court · (2026) 05 DEL CK 0706
Arbitration and Conciliation Act, 1996- Section 8, 11, 11(6), 11(6A), 12(2), 16, 21, 37