High Courts16 May 2026Allowed
Raj Kumar & Ors Vs State Of Nct Delhi And Anr
Delhi High Court · (2026) 05 DEL CK 0672
Indian Penal Code, 1860- Section 34, 406, 498ADowry Prohibition Act, 1961- Section 4
JUDGMENT DATABASE
Search 11,85,135 Indian judgments.
11,85,135 judgments in All Courts · page 73 of 59,257
High Courts16 May 2026Allowed
Dayabati Vs Union Of India
Delhi High Court · (2026) 05 DEL CK 0671
Railway Claims Tribunal Act, 1987- Section 23Railways Act, 1989- Section 123(c), 124A
High Courts16 May 2026Partly Allowed
Sohbat Sohbat Hussain Vs Ms Brahmputra Cargo Carriers P Ltd & Anr
Delhi High Court · (2026) 05 DEL CK 0670
Indian Penal Code, 1860- Section 279, 304AEmployee's Compensation Act, 1923- Section 30
High Courts16 May 2026Allowed
Rohit Negi Vs State Nct Of Delhi & Anr
Delhi High Court · (2026) 05 DEL CK 0669
Indian Penal Code, 1860- Section 34, 406, 498A
High Courts16 May 2026Allowed
Rahul Indora And Ors Vs State Of Not Delhi & Anr
Delhi High Court · (2026) 05 DEL CK 0668
Indian Penal Code, 1860- Section 34, 406, 498A
High Courts16 May 2026Allowed
Sanjeev Bansal Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2026) 05 DEL CK 0667
Indian Penal Code, 1860- Section 354, 506, 509
High Courts16 May 2026Dismissed
State (Nct Of Delhi) Vs Mahavir Singh
Delhi High Court · (2026) 05 DEL CK 0662
Code of Criminal Procedure, 1973- Section 207, 251, 255(1), 313(1)(b), 378Indian Penal Code, 1860- Section 279, 299, 300, 304AMotor Vehicles Act, 1988- 134, 187
High Courts16 May 2026Dismissed
Rajesh Vs State
Delhi High Court · (2026) 05 DEL CK 0661
Code of Criminal Procedure, 1973- Section 164, 207, 232, 313(1)(b), 374(2), 482Indian Penal Code, 1860- Section 302, 354, 354AProtection of Children from Sexual Offences Act, 2012- Section 7, 8, 9(m), 10
High Courts16 May 2026Dismissed
Nabi Hasan Vs State (Govt.Of Nct) Delhi & Anr
Delhi High Court · (2026) 05 DEL CK 0660
Bhartiya Nagarik Suraksha Sanhita, 2023- Section 415(2), 528Code of Criminal Procedure, 1973- Section 207, 232, 313(1)(b)Indian Penal Code, 1860- Section 376, 377, 511
High Courts15 May 2026Disposed Of
Jul Hussain Vs State Of Assam
Gauhati High Court · (2026) 05 GAU CK 1573
Bharatiya Nagarik Suraksha Sanhita, 2023- Section 438, 442, 528
High Courts15 May 2026Allowed
Niva Suklabaidya @ Niva Baidya Vs Union Of India And 5 Ors
Gauhati High Court · (2026) 05 GAU CK 1572
Constitution of India, 1950- Article 226Citizenship Act, 1955- Section 5(1)(a), 5(1)(d)Foreigners Act, 1946- Section 9
High Courts15 May 2026Dismissed
Horil Mandal Vs State of Bihar
Patna High Court · (2026) 05 PAT CK 1564
High Courts15 May 2026Allowed
Syed Ahsan Majeed Vs State of Bihar
Patna High Court · (2026) 05 PAT CK 1563
Indian Penal Code, 1860- Section 34, 323, 341, 379, 447, 448, 504, 506Code of Criminal Procedure, 1973- Section 144
High Courts15 May 2026Allowed
Krishna Chandra Jha Vs State of Bihar
Patna High Court · (2026) 05 PAT CK 1562
Code of Criminal Procedure, 1973- Section 203
High Courts15 May 2026Dismissed
Indradeo Pandit Vs State of Bihar
Patna High Court · (2026) 05 PAT CK 1561
Bihar School Exclusive Teacher Rule, 2023- Rule 4
High Courts15 May 2026Disposed Of
Gholam Umar Vs State of Bihar
Patna High Court · (2026) 05 PAT CK 1560
Patna Universities Act, 1976- Section 35
High Courts15 May 2026Disposed Of
Arun Kumar Vs Dr. Rajendra Prasad Central Agricultural University
Patna High Court · (2026) 05 PAT CK 1559
Constitution Of India, 1950- Article 14Persons with Disabilities Act, 1995- Section 33
High Courts15 May 2026Dismissed
Saurav Kumar Vs Union of India
Patna High Court · (2026) 05 PAT CK 1558
High Courts15 May 2026Dismissed
Bihar State Road Transport Corporation Vs State Of Bihar
Patna High Court · (2026) 05 PAT CK 1557
Industrial Disputes Act, 1947- Section 11
High Courts15 May 2026Disposed Of
Virendra Kumar Yadav Vs State of Bihar
Patna High Court · (2026) 05 PAT CK 1556