AI Structured Summary
Not yet generated for this judgment
No AI summary yet
Generate an eight-section analysis of this judgment — facts, issues, reasoning, ratio and a plain-language gist.
Judgment
12 paragraphs · 165 wordsHeard Mr. BP Sahu, learned senior counsel appearing for the petitioner, Mr. K. Jagat, learned GA appearing for the respondents No. 1 & 2 and Mr.
E. Premjit, learned counsel appearing for the respondent No. 3.
It is submitted by both the counsel appearing for the respondents that necessary Para-wise comments have been received for filing counter affidavit
and accordingly, he prayed for granting one week’s time to enable them to file their respective counter affidavits.
Prayer is allowed.
List this case again on 15.04.2021.
Prayer for interim order will be considered on the next date.
Heard Mr. E. Premjit, learned counsel appearing for the petitioner, Mr. K. Jagat, learned GA appearing for the respondents No. 1 & 2 and Mrs.
Babita Th., learned counsel appearing for the respondents No. 3-24.
The counsel for the respondents prayed for granting two weeks time for filing their respective counter affidavits.
List this case again on 15.04.2021.
Prayer for interim prayer will be considered on the next date.