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Judgment
6 paragraphs · 105 words
Ahanthem Bimol Singh, J
Heard Mr. Tungrei Ngakang, learned counsel appearing for the petitioners, Mr. Shyam Sharma, learned GA appearing for the respondents No. 1 & 2, Mr. S. Kaminikumar, learned counsel appearing for the respondent No. 3 and Mr. Ng. Jotindra Luwang, learned counsel appearing for the respondent No. 4.
The counsel for the respondents prayed for granting 3 (three) weeks further time for filing counter affidavit.
Prayer is allowed.
List this case again on 16.06.2022.
Registry is directed to delete the name of Mr. Kh. Samarjit, learned CGSC from the cause-list and in his place, the name of Mr. S. Kaminikumar be shown.
