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Judgment
7 paragraphs · 77 words
Heard Ms. Silvia, learned counsel appearing for the petitioners and Mr. Niranjan Sanasam, learned Government Advocate appearing for the
respondents.
It is submitted by the Government Advocate that parawise comment for filing counter affidavit on behalf of respondents have been received.
The learned Government Advocate prays for granting 3(three) weeks time for filing counter affidavit on behalf of respondents.
Prayer is allowed.
List this case again on 06.04.2021.
In the meantime, respondents may file their counter affidavit.