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Judgment
5 paragraphs · 84 words
Ahanthem Bimol Singh, J
Mr. M. Hemchandra, learned senior counsel assisted by Ms. Rinika Maibam, learned counsel appeared for the petitioner.
Mr. M. Devananda, learned Addl. Advocate General assisted by Ms. N. Jyotsana, learned counsel appearing for the respondents submitted that they have received para-wise comments and they required two weeks time for filing counter affidavit.
As prayed for, list this case again on 10.04.2023.
Registry is directed to reflect the name of Mr. M. Devananda as counsel for the respondents in the cause-list.