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Judgment
Biswajit Palit, J
Learned Counsel, Mr. Samarjit Bhattacharjee has appeared on behalf of the petitioner.
Learned Senior G.A., Mr. P. Gautam appears and waives notice on behalf of the respondent Nos.1, 2 and 3 as well as Learned Counsel, Mr. Soumyadeep Saha appears and waives notice on behalf of the respondent Nos.5 and 6.
Heard Learned Counsel for the petitioner.
Let the writ petition be admitted for hearing.
Issue notice upon the respondent No.4.
The petitioner may take steps for service of notice within 7(seven) days both by normal process and also by registered A/D post.
In the mean time, the State-respondents and respondent No.5 and 6 may file counter affidavit supplying copy to the other side.
List this matter for hearing on 17.03.2025.