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Judgment
7 paragraphs · 82 words
Biswajit Palit, J
Learned Counsel Mr. S. Bhattacharjee along with Mr. D. Paul, Learned Counsel appears for the petitioner.
Learned Senior G.A. Mr. P. Gautam has appeared on behalf of the respondents No.1, 2 and 3 and sought time to take necessary instruction and also sought accommodation to file counter-affidavit, if any.
Prayer is allowed.
List this matter on 06.03.2025.
In the meantime the respondents may file counter-affidavit, if any.
Ms. A. Chakraborty, Learned Counsel appears for the respondents No.4 and 5.