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Judgment
10 paragraphs · 139 wordsS. Datta Purkayastha, J
Heard Mr. S. Bhattacharjee, learned counsel appearing for the petitioner.
Mr. P. Gautam, learned senior GA appears for the respondents No.1,4,5,6 & 7 and waives service of notice upon them. Learned senior GA has sought for an adjournment to submit the counter affidavit.
Considered.
Mr. Bhattacharjee, learned counsel submits that he is not seeking any redress against the respondent No.2 and he has also no grievance against the respondent No.2. Therefore, the name of the respondent No.2 may be deleted.
Considered.
The name of the respondent No.2 is deleted from the proceeding.
Necessary correction be made by the Registry in the cause title of the writ petition.
Issue notice to the respondent No.3 by registered post with A.D. Steps to be taken by the petitioner within one week from today.
List this matter on 11.08.2025.