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Den Networks Ltd vs Arathy Communitions And Anr

Telecom Disputes Settlement And Appellate Tribunal · Decided on 7 December 2022 · Citation: (2022) 12 TDSAT CK 0011

HON’BLE JUDGES
Biresh Kumar, Registrar
CASE NUMBER
Broadcasting Petition Nos. 83, 84 Of 2021
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Judgment

1 paragraphs · 122 words

Nobody appears for the Respondents. Evidence affidavits were filed on behalf of the Petitioner in both the matters on 31.10.2022. The evidence affidavits are taken on record. Nobody appears on behalf of the Respondents even today. It was submitted on the last occasion on behalf of Respondent No.1 that they intend not to file any evidence affidavit in the instant matter. One last opportunity is extended to Respondent No.2 to appear and file evidence affidavits, if any. Let a copy of this Order be sent to the Respondents as well as their learned counsel through e-mail. The Office to submit a compliance report by the next date fixed in the matter. Let the matter be listed for directions on 6th January, 2023.