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Judgment
3 paragraphs · 110 wordsEvidence Affidavits have been filed on behalf of the Petitioner. Nobody appears on behalf of the Respondents even today.
It is needless to mention that earlier the matter was listed before the Hon'ble Bench as the Respondent has stopped taking steps in the matter when on 20.4.2022 Mr. Anil C. Nishani appeared before the Hon'ble Bench and filed draft Issues.
Since nobody appears today, one last opportunity is extended to the Respondents to file their Evidence Affidavits within two weeks from today. Let a copy of this Order be sent to the Respondents as well as their learned counsel through e-mail. List the matter on 2nd August, 2022 for directions.
