Tribunals and CommissionsSingle Bench

Den Networks Ltd vs Sha Cable Network And Anr

Telecom Disputes Settlement And Appellate Tribunal · Decided on 4 September 2023 · Citation: (2023) 09 TDSAT CK 0017

HON’BLE JUDGES
Biresh Kumar, Registrar
CASE NUMBER
Broadcasting Petition No. 342 Of 2020
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Judgment

2 paragraphs · 110 words
1.

No one appears on behalf of the Respondents.

2.

An application has been filed by Mr. M.A.Abdul Hakhim, learned Advocate appearing on behalf of Respondent No.1 that he has stopped receiving instructions from Respondent No.1 in the matter. It is needless to mention once again that the evidence affidavits were filed on behalf of the Petitioner on  1.6.2023 and since then nobody has been appearing on behalf of either of the Respondents. Since the application has been filed by Mr. M.A.Abdul Hakhim, learned counsel appearing for Respondent No.1, let the matter be listed before the Hon'ble  Bench on any convenient date for passing appropriate orders regarding the absent Respondents.