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Judgment
3 paragraphs · 119 wordsBhaskar Raj Pradhan, J
I.A. No. 04 of 2021
Heard Ms. Roma Bhagat, learned counsel for the petitioner in I.A. No. 04 of 2021. It is submitted that the petitioner has been appointed in Indira Gandhi National Open University (IGNOU) as a permanent faculty on 11.08.2021. In view of this fact the petitioner no longer desires to seek the permanent appointment with the respondent University beyond 11.08.2021. On reading of the interim application however, it does not clearly state so. Thus, the learned counsel for the petitioner seeks to withdraw the same and file afresh. Permitted. I.A. No. 04 of 2021 stands disposed as withdrawn. The matter will once again be taken up through video conferencing mode on 17.08.2022.
