AI Structured Summary
Not yet generated for this judgment
No AI summary yet
Generate an eight-section analysis of this judgment — facts, issues, reasoning, ratio and a plain-language gist.
Judgment
6 paragraphs · 90 wordsBhaskar Raj Pradhan, J
I.A. No. 06 of 2022
Ms. Roma Bhagat, learned counsel appearing for the petitioner desires to withdraw I.A. No. 06 of 2022 which is not opposed by the learned counsel for the respondent. I.A. No. 06 of 2022 stands withdrawn.
I.A. No. 07 of 2022
This is an application filed by the petitioner for amendment of the writ petition. The learned counsel for the respondent desires to file a short reply within a period of three weeks. Time sought for is granted.
List thereafter, on 02.11.2022.