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Judgment
4 paragraphs · 85 wordsBhaskar Raj Pradhan, J
The no objection of the respondent filed by Mr. Saurabh Tamang, Advocate, Mr. Tenzing Thinlay Lepcha, Advocate, Mr. Saurav Singh, Advocate and Mr. Johnson Subba, Advocate are taken on record. Their prayer to retire from the case as Advocates for the respondent is accepted.
Mr. B.C. Tamang, learned counsel for the respondent submits that the rejoinder was filed recently and he needs sometime to examine it.
On the request of the learned counsel for the respondent, list this matter on 20.06.2023.