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Judgment
4 paragraphs · 111 words
Bhaskar Raj Pradhan, J
1.
Mr. B. Sharma, learned Senior Counsel assisted by Mr. Safal Sharma, Ms. Puja Kumari Singh and Ms. Roshni Chettri, learned counsel seeks to appear on behalf of the respondent no.3 and desires to file Vakalatnama during the course of the day. Permitted. Mr. Safal Sharma, learned counsel seeks to file counter affidavit on behalf of respondent no.3. Three weeks time as prayed for is granted.
2.
Counter affidavit has not been filed by the respondent nos. 1, 2 and 4 although time was granted. The learned Assistant Government Advocate seeks further three weeks time to do so. Time prayed for is granted.
3.
List on 09.05.2024.
