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Judgment
7 paragraphs · 88 wordsAhanthem Bimol Singh, J
Heard Mr. M. Rarry, learned counsel appearing for the appellant.
Ms. Asapriya, learned counsel submitted that her senior Mr. M. Gunedhor was recently engaged to represent respondent Nos. 1 & 2 and that Vakalatnama had been filed yesterday.
In view of the above, learned counsel for the respondents seeks two weeks’ time for advancing argument.
Prayer is allowed.
List these cases again on 13-12-2022.
Registry is directed to reflect the name of Mr. M. Rarry, learned counsel for the appellant in the cause list.