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Judgment
5 paragraphs · 88 wordsAhanthem Bimol Singh, J
Mr. H. Dijen, learned counsel appeared for the appellants and Mr. M. Rarry, learned senior counsel assisted by Ms. M. Nikita, learned counsel appeared for the respondents.
Arguments on behalf of the learned senior counsel on behalf of the respondents has been concluded today.
The counsel for the appellants prays for allowing him to submit a short reply day after tomorrow, i.e., on 01-04-2026.
As prayed for by the learned counsel appearing for the appellants, list these cases again on 01-04-2026 for further hearing.