High CourtsSingle Bench

Mala Lisham & Anr vs State Of Manipur & 2 Ors.

Manipur High Court · Decided on 4 April 2023 · Citation: (2023) 04 MAN CK 0011

HON’BLE JUDGES
Ahanthem Bimol Singh, J
CASE NUMBER
Writ Petition (C) No. 54, 72 Of 2023, Miscellaneous Case (Writ Petition (C) No. 53 Of 2023

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Judgment

4 paragraphs · 78 words

Ahanthem Bimol Singh, J

Mr. T. Momo, learned counsel submitted that he is recently engaged to represent the petitioner in WP(C)No. 54 of 2023 and accordingly, learned counsel seeks two weeks’ time for filing Vakalatnama and advancing his argument.

Mr. Niranjan Sanasam, learned GA; Mr. H. Ishwarlal, learned senior counsel; Mrs. Momota Devi Oinam, learned counsel and Ms. Kh. Ishwori, learned counsel appearing for the respondents have no objection.

As prayed for, list these cases49-51 again on 19-04-2023.