AI Structured Summary
Not yet generated for this judgment
No AI summary yet
Generate an eight-section analysis of this judgment — facts, issues, reasoning, ratio and a plain-language gist.
Judgment
5 paragraphs · 78 wordsAhanthem Bimol Singh, J
Heard Mr. N. Ibotombi, learned senior counsel assisted by Mr. A. Rommel, learned counsel appearing for the petitioner; Dr. RK Deepak, learned counsel appearing for respondent Nos. 1 & 2 and Mr. N. Kumarjit, learned senior counsel assisted by Mr. N. Zequeson, learned counsel appearing for respondent No. 3.
Learned counsel appearing for the respondents seek two weeks’ time for filing their respective counter affidavits.
Prayer is allowed.
List this case again on 20-01-2023.