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Judgment
5 paragraphs · 104 words
These matters were listed today for framing of issues. No one appears for R-1.  Draft issues have been filed in these matters by R-2
only.  Petitioner submits that they have filed the draft issues on 22.3.2021 but the Registry reported that they have not received.  Mr. Nikhil
Jain, Advocate for the petitioner undertakes to file the draft issues today itself electronically, after serving the copies on the opposite sides.  R-1 is
also given one opportunity by way of last chance for filing the draft issues, if any.   List the matters on 27th August, 2021 for framing of
issues.