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Jai Bharat Cable Network vs Star India Pvt Ltd

Telecom Disputes Settlement And Appellate Tribunal · Decided on 17 February 2023 · Citation: (2023) 02 TDSAT CK 0031

HON’BLE JUDGES
Ram Krishna Gautam, Member
CASE NUMBER
Broadcasting Petition No. 42, 234 Of 2019
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Judgment

3 paragraphs · 113 words

Nobody appears on behalf of the petitioner .It was submitted on behalf of the respondent that they have already filed their draft issues but since nobody appears on behalf of the petitioner it was prayed that it appears that they have lost interest in the case.

Time is granted to the petitioner by way of last indulgence to file their draft issues, if any, by Monday the 20.2.2023 failing which issues shall be settled on the basis of material available on record of the case on the next date fixed.

Let, a copy of this order be sent to the learned counsel appearing for the petitioner through email for information and strict compliance.