High CourtsSingle Bench

Jagadananda Sarkar vs State Of Tripura & Others

Tripura High Court · Decided on 8 May 2025 · Citation: (2025) 05 TP CK 0642

CASE NUMBER
Writ Petition (C) No. 88 Of 2025
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Judgment

5 paragraphs · 87 words

S. Datta Purkayastha, J

Notice of respondent No.5 is reported to have been served. Mr. Karnajit De, learned Addl. G.A. appearing for respondent Nos.1, 6 and 7 prays for an adjournment to submit counter affidavit. Mr. K. Deb, learned counsel appearing for respondent Nos.2, 3 and 4 also has sought for an adjournment to submit counter affidavit.

Considered.

Respondent No.5 despite service of notice has not appeared. Anyway, they may also submit their counter affidavit on appearance, on the next date.

Let the matter appear on 19.06.2025.