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Judgment
7 paragraphs · 97 wordsBiswajit Palit, J
Learned Counsel, Mr. A. K. Pal is present on behalf of the petitioner.
Learned Counsel, Mrs. P. Chakraborty is present for the State-respondents. Learned Counsel, Mr. Soumyadeep Saha is also present for the respondent No.6.
Learned Counsel, Mr. D. J. Saha appears for the respondent Nos.7 to 9 and seeks adjournment submitting that Learned Senior Counsel, Mr. B. N. Majumder is out of station.
Rejoinder Affidavit has already been filed.
List this matter on 14.02.2025.
In the mean time, the respondents may file additional Counter affidavit, if any, furnishing copy to the other side.