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Judgment
5 paragraphs · 92 wordsS. Datta Purkayastha, J
Mr. K. De, learned Addl. GA appearing for the state-respondents has again sought for an adjournment to submit the counter affidavit and also assures that the counter affidavit will be positively submitted by 11th April, 2025.
Rejoinder, if any, should invariably be submitted at least 3[three] days prior to the next date with a copy to the other side.
Considering the submissions of the parties regarding the urgency of the matter, the matter will be taken up for hearing on the next date.
List the matter on 22.04.2025.