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Judgment
3 paragraphs · 158 wordsNobody appears for the petitioner Jaleshwar Cable Link (Orissa). Mr. Kr. Shashank Shekhar appearing for the respondent submits that the petitioner has stopped taking steps in the matter and is absent continuously for last two dates and thus, there is a prayer that the matter be listed before the Hon’ble Bench for passing appropriate orders.
On the last occasion, orders were passed for sending the order of this court, to the petitioner through Email for taking further steps. Office has reported that the last order dated 2nd March 2023 was sent to the petitioner through Email, as well as Speed post and tracking report of the speed post shows that the same was delivered on 10th March 2023. Despite communication of last order of this court for remaining present and taking steps, the petitioner, even today, is not present.
As prayed, let the matter be listed before the Hon’ble Bench on any convenient date, for passing appropriate orders.
