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Judgment
4 paragraphs · 85 wordsAhanthem Bimol Singh, J
Ms. Malemleima, learned counsel appearing for some of the petitioners submitted that one of my relative is appearing on behalf of the petitioner in WP(C) No. 123 of 2024. The learned counsel, accordingly, prays for listing these cases before another bench.
In view of the submission made above, registry is directed to list these cases on 14-07-2025 before another bench after obtaining approval of the Hon’ble Chief Justice on the administrative side.
Earlier interim order shall continue till the next date.