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Judgment
5 paragraphs · 77 wordsAhanthem Bimol Singh, J
Mr. S. Lokendro, learned counsel appeared for the petitioners.
Mr. Y. Paikhomba, learned counsel appearing for the respondents submitted that he has received instruction and the counter affidavit will be filed within three weeks. The learned counsel, accordingly, prays for taking up this matter after three weeks.
As prayed for by the learned counsel appearing for the respondents, list these cases again on 08-05-2023.
Earlier interim order shall continue till the next date.