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Judgment
5 paragraphs · 102 words
Ahanthem Bimol Singh, J
Mr. HS Paonam, learned senior counsel assisted by Mr. S. Gunabanta, learned counsel and Ms. Rinika Maibam, learned counsel appeared for the petitioners.
Mr. Y. Robert, learned Dy.GA; Mr.S. Biswajit, learned counsel; Mr. L. Raju, learned counsel; Ms. Bandana, learned counsel; Ms. Kh. Nirmala, learned counsel and Mr. I. Denning, learned counsel appeared for the respondents.
On the joint prayer made by the learned counsel appearing for the parties, list these cases again on 02-02-2023 along with MC(WP(C)) No. 26 of 2023.
Earlier interim order passed in WP(C) No. 866 of 2022 shall continue till the next date.