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Judgment
5 paragraphs · 150 wordsKH. Nobin Singh, J
(Video Conference)
When the matter is taken up for consideration, it has been submitted by Shri Kh. Tarunkumar, learned counsel appearing for the petitioner that during the pendency of this writ petition, the connected writ petition being W.P. (C) No. 730 of 2018 has been disposed of by this court vide its order dated 15-11-2021 and accordingly, he further submits that the instant writ petition can be disposed of in terms thereof.
Shri R.K. Umakanta, learned Government Advocate appearing for the respondents prays that he may be given some time to examine the order dated 15-11-2021 passed by this court in W.P. (C) No. 730 of 2018.
Accordingly, list the matter on 14-12-2021 for disposal and in the meantime, a copy of the order dated 15-11-2021 may be furnished to Shri R.K. Umakanta, learned Government Advocate by Shri Kh. Tarunkumar, learned counsel appearing for the petitioner.