AI Structured Summary
Not yet generated for this judgment
No AI summary yet
Generate an eight-section analysis of this judgment — facts, issues, reasoning, ratio and a plain-language gist.
Judgment
8 paragraphs · 115 wordsAhanthem Bimol Singh, J
(Video Conference)
Heard Mr. M. Hemchandra, learned senior counsel appearing for the petitioner and Mr. Athouba Khaidem, learned GA appearing for the respondents.
It is submitted by Mr. M. Hemchandra, learned senior counsel that there is another writ petition being WP(C) No. 972 of 2021, which is still pending before this court and the said writ petition is analogous with the present writ petition.
In view of the above, the learned counsel prayed for taking up this matter along with WP(C) No. 972 of 2021 on 08-04-2022.
Prayer is allowed.
List this case along with WP(C) No. 972 of 2021 on 08-04-2022.
Earlier interim order shall continue till the next date.