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Judgment
6 paragraphs · 143 wordsAhanthem Bimol Singh, J
Mr. N. Ibotombi, learned senior counsel assisted by Mrs. N. Savitri, learned counsel appeared for the petitioner; Mrs. L. Monomala, learned GA appeared for the respondent No. 1 and Mrs. G. Pushpa, learned counsel appeared for respondent No. 2.
It has been submitted by Mrs. G. Pushpa, learned counsel that the writ petition being WP(C) No. 88 of 2025 filed by the respondent No. 2 may be treated as counter to the present writ petition and Mr. N. Ibotombi, learned senior counsel also submitted that counter affidavit filed in the said writ petition may be treated as rejoinder affidavit to the present writ petition.
Mrs. L. Monomala, learned GA seeks one week’s time to get instruction from the authorities.
As prayed for, let these cases be listed again on 15-05-2025.
Earlier interim order shall continue till the next date.