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Judgment
Ahanthem Bimol Singh, J
Heard Mrs. Th. Babita, learned counsel appearing for the petitioner.
Issue notice, returnable within four weeks.
Ms. Loha, learned counsel assisting Mr. B.P. Sahu, learned senior counsel entered appearance and accepts notice on behalf of respondents No. 2 and 3 and Mr. Themchuiyo Kashung, learned counsel assisting Mr. S. Vijayanand Sharma, learned senior panel counsel entered appearance and accepts notice on behalf of respondent No. 1, hence no formal notice is called for.
List these cases again on 28-03-2025. In the meantime, it is made clear that the Manipur University can go ahead with the Written Examination, however, the result of the same should not be announced without the leave of this court.
