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Judgment
4 paragraphs · 84 wordsAhanthem Bimol Singh, J
Mr. M. Devananda, learned senior counsel assisted by Ms. Jyotsana, learned counsel, Mr. Kh. Tarunkumar, learned senior counsel assisted by Ms. Julekha Khan, Mr. T. Momo, learned senior counsel assisted by Ms. Diana, learned counsel appeared on behalf of the petitioner and Mr. BP Sahu, learned senior counsel assisted by Mr. Anjan Prasad Sahu, learned counsel appeared on behalf of the respondents.
As prayed for, list these cases again on 10.02.2026.
Earlier interim order shall continue till the next date.