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Judgment
4 paragraphs · 99 wordsSanjay Kumar, CJ
Mr. Ng. Premkumar, learned counsel, appears for the applicant/appellant, and seeks time to file a tracking report in proof of service of the notice upon respondent No. 2.
Mr. T. Rajendra, learned counsel, appears for respondent No. 1 and states that the judgment which is the subject matter of this 2nd appeal is also the subject matter of Review Petition No. 1 of 2018 filed by his client before the Ld. District Judge, Thoubal. He further states that the said review petition is coming up for hearing tomorrow.
Awaiting adjudication of the same, post on 04.08.2022.