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Judgment
6 paragraphs · 98 words
Sanjay Kumar, C.J
Mr. T. Rajendra, learned counsel, appears for the appellant in RFA No. 2 of 2013. Mr. A. Jagjit, learned counsel, who earlier appeared for the deceased principal respondent, is present.
Mr. M. Devananda, learned Additional Advocate General, Manipur, appearing in the unnumbered appeal, seeks some more time to take steps in relation to the deceased principal respondent.
Post on 06.12.2022.
In the meanwhile, Registry may prepare the paper books in RFA No. 2 of 2013.
Registry is directed to print the name of Mr. M. Devananda, learned Additional Advocate General, Manipur, in the cause list.
