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Judgment
6 paragraphs · 90 wordsSanjay Kumar, CJ
(Through Video Conferencing)
Mr. M. Ibohal Singh, learned counsel, appears for the appellant. Registry is directed to print his name in the cause-list after verifying whether he entered appearance by filing his vakalatnama.
Mr. Th. Henba, learned counsel, appearing for respondent No. 3, states that a preliminary objection has been raised as to the maintainability of this second appeal.
For arguments on the preliminary objection, post on 18.01.2022.
A copy of this order shall be supplied online or through whatsapp to the learned counsel for the parties.
