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Judgment
8 paragraphs · 61 words
Lanusungkum Jamir, J
(Video Conference)
Heard Mr.M.Hemchandra, learned senior counsel for the petitioner.
List this matter again on 21.06.2021 along with WP(C) No.546 of 2020.
JUDGE Priyojit RAJKUMA Digitally signed by RAJKUMAR PRIYOJIT SINGH DN: c=IN, o=High court of manipur, R ou=HIGH COURT OF
MANIPUR, pseudonym=f4c2dc1e6523287d7191474520fdea810aea3dbd3892667 382727c0bc7feaada, PRIYOJIT postalCode=795002,
st=MANIPUR, serialNumber=4b3fb011d5ab7a487 71e2ed5a0b5b95e75ce0a58008f26 SINGH 5840361e8df078740f, cn=RAJKUMAR PRIYOJIT
SINGH Date: 2021.06.11 11:27:19 +05'30'
