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Judgment
5 paragraphs · 89 wordsAhanthem Bimol Singh, J
Mr. W. Darakishwor, learned Sr. PCCG appearing for the respondent no. 4 submitted that counter affidavit has already been filed.
Mr. Shyam Sharma, learned G.A appearing for the respondents Nos. 1 to 3 submitted that counter affidavit has already been prepared and the same will be filed within 2(two) weeks’. The learned GA accordingly prays for granting 2(two) weeks time for filing counter affidavit.
Mr. N. Zequeson, learned counsel appearing for the petitioner has no objection.
As prayed for, list these cases again on 13.06.2025.
