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Judgment
Heard Mr. BP Sahu, leaner senior counsel appearing for the petitioners, Mr. I. Romesh Singh, learned counsel assisting Mr. Lelin Hijam, learned
Addl. AG appearing for the respondents No. 1 & 2 and Mr. N. Jotendro, learned senior counsel appearing for all the private respondents.
Mr. I. Romesh Singh, learned counsel submitted that counter affidavit on behalf of the respondent No. 2 has been prepared and sent for vetting and
accordingly, he prayed for granting 2 weeks time for filing the same.
As prayed for, list this case again on 18.03.2021 for final disposal of the case at the admission stage. In the meantime parties are directed to complete
the exchange of their pleadings before 18.03.2021.
