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Judgment
5 paragraphs · 91 wordsAhanthem Bimol Singh, J
Ms. Nonibala, learned counsel appeared on behalf of respondent No. 3 and submitted that counter affidavit on behalf of the respondent No. 3 will be filed during the course of the day with advance copy to the learned counsel appearing for the petitioner.
Mr. Shyam Sharma, learned GA appearing for respondents No. 1 & 2 seeks 3 weeks’ further time for filing counter affidavit.
Mr. Sangita, learned counsel appearing for the petitioner submitted that she has no objection.
As prayed for, list this case again on 02.04.2026.
