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Judgment
5 paragraphs · 80 words
Ahanthem Bimol Singh, J
Mr. M. Devananda, learned Addl. Advocate General, appeared for the official respondent, Ms. Beedyasaree, learned counsel appeared for the MPSC and Ms. Eshori, learned counsel appeared for the private respondent No. 4 in WP(C) No. 178 of 2022.
The learned counsel appearing for the respondents seeks two weeks time for filing their respective counter affidavit.
Ms. Rinika Maibam, learned counsel appearing for the petitioner has no objection.
As prayed for, list these cases again on 01.05.2023.