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Judgment
5 paragraphs · 157 wordsAhanthem Bimol Singh, J
(Through video conferencing)
Heard Mr. Th. Khagemba, learned counsel, Mr. N. Zequeson, learned counsel appearing for the petitioners, Mr. Shyam Sharma, learned GA appearing for the respondents No. 1 & 2, Mr. S. Biswajit Meitei, learned counsel and S. Gunabanta, learned counsel appearing for the private respondents as well as Mr. RS Reisang, learned senior counsel appearing for the Manipur Public Service Commission.
Argument on behalf of the petitioners, the Government Advocate, Mr. RS Reisang, learned senior counsel and Mr. S. Biswajit Meitei, learned counsel have been concluded with regard to the prayer for passing an interim order. However, a prayer has been made on behalf of Mr. HS Paonam, learned senior counsel for taking up these matters on another date as he is on his leg before another Court in connection with an ongoing hearing.
In view of the prayer made above, let these cases be listed on 28.03.2022 for further hearing.
