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Judgment
5 paragraphs · 92 wordsAhanthem Bimol Singh, J
Mr. S. Gunabanta, learned counsel appeared for the petitioners, Mr. K. Modhusudon, learned counsel appeared for the respondent No. 5 and Mrs. Th. Babita, learned counsel appeared for the respondent No. 6.
Mr. Th. Sukumar, learned Government Advocate made a prayer for taking up these matter after two weeks on the ground that Mr. Y. Ashang, learned counsel who appeared on behalf of the State respondents is under bereavement of a family members.
List these cases again on 02.02.2023.
Earlier interim order shall continue till the next date.