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Judgment
7 paragraphs · 99 words
H.S. Thangkhiew, J
1.
This is an application for impleading Shri. Premjit Konwar, Zonal Head (North East) HDFC Bank, as party respondent.
2.
The same is not objected to by the respondents.
3.
A perusal of the application shows that the respondent sought to be impleaded is a necessary party to the proceedings, as such, prayer is allowed.
4.
Accordingly, Shri. Premjit Konwar, Zonal Head (North East) HDFC Bank, shall stand impleaded as respondent No. 5 in the main writ petition.
5.
Misc. case is allowed and disposed of.
6.
Registry to make necessary addition in the cause title.