AI Structured Summary
Not yet generated for this judgment
Judgment
6 paragraphs · 83 words
Biswajit Palit, J
Learned Counsel, Mr. Prasun Bhattacharjee is present on behalf of the petitioner. Learned Counsel, Mr. Amrit Lal Saha is present on behalf of respondent Nos.1, 2 and 3 and Learned Dy. SGI, Mr. Bidyut Majumder is present on behalf of respondent Nos.4, 5 and 6.
Respondent Nos.1, 2 and 3 have already filed their counter affidavit.
Learned Dy. SGI for respondent Nos.4, 5 and 6 sought for accommodation to file counter affidavit.
Request is considered.
List the matter on 05.01.2026.
