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Judgment
9 paragraphs · 55 words
Compensation towards pain and sufferings,"Rs.1,00,000/-
Compensation towards loss of amenities and enjoyment,"Rs.1,00,000/-
Compensation towards change of gait / disfigurement,"Rs.75,000/-
Loss of earning capacity due to injuries,"Rs.4,09,150/-
Loss of earning of petitioner for 12 months @ Rs.5,278/- per month","Rs.63,336/-
Expenses towards medical bills,"Rs.2,946/-
Compensation towards marriage prospect,"Rs.75,000/-
Compensation towards conveyance and special diet (without bills),"Rs.25,000/-
Total,"8,50,432/-
