AI Structured Summary
Not yet generated for this judgment
Judgment
10 paragraphs · 58 words
S.No.,Heads,Compensation
1.,Compensation for expenses incurred on medical treatment,"Rs. 70,178/-
2.,Compensation conveyance charges,"Rs. 15,000/-
3.,Compensation for special diet expenses,"Rs. 10,000/-
4.,Compensation for loss of earning capacity,"Rs. 12,55,824/-
5.,Compensation for pain & suffering,"Rs. 1,00,000/-
6.,Compensation for loss of amenities of life,"Rs. 1,00,000/-
7.,Compensation for physical disfigurement due to disability,"Rs. 1,00,000/-
8.,Compensation for cost of affixation artificial limb,"Rs. 4,50,000/-
,Total,"Rs. 21,01,002/-